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Although the Judges are to officially retire in June, however, owing to the upcoming summer vacations commencing from 22-05-2023, the Supreme Court Bar Association conducted its farewell function on 19-05-2023.
BCI had earlier opposed the ongoing same sex hearing before Supreme Court saying that the matter should be left for Parliament to decide.
Delhi High Court: Mukta Gupta, J., refused to stay the suspension of Ashok Arora from the post of Secretary, Supreme Court Bar Association
Nilufer Bhateja, Editorial Assistant has put this story together
SCBA writes to Secretary General, Supreme Court, requesting inclusion of RuPay card and UPI for payment of court fees. For the payment
In yet another unprecedented move by Justice J Chelameswar, the soon to retire Supreme Court judge has declined to attend his farewell function
Reports suggest that Law Minister Ravi Shankar Prasad has written to a letter to CJI Dipak Misra, asking the collegium to reconsider
Supreme Court Bar Association on 19th August, 2014 issued a circular with regard to the objections on representation on ‘The Supreme Court