Case BriefsSupreme Court

Supreme Court: The 3-judge bench of SA, Bobde, CJ* and AS Bopanna and V. Ramasubramanian, JJ has directed telecom giants Bharti Airtel

Tribunals/Commissions/Regulatory Bodies

Telecom Disputes Settlement and Appellate Tribunal (TDSAT): Rs 650 crore fine on Bharti Airtel as well as Rs 100 crore on Vodafone