Chhattisgarh High Court
Case BriefsHigh Courts

The report states that because of lack of allotment of fund, the payment could not be made to the victims/family members of the victim, till date.

madras high court
Case BriefsHigh Courts

To assist the Nodal Officer, minimum secretarial staff shall be provided by the State Government.

Know thy Judge

Justice Jaswant Singh who was appointed as the 7th Chief Justice of Tripura High Court, has had an extensive legal career spanning 30+ years and has an avid interest in sports like lawn tennis, cricket and golf.

Jharkhand High Court
Case BriefsHigh Courts

    Jharkhand High Court: The division bench of Ravi Ranjan, C.J., and Sujit Narayan Prasad, J., took suo motu cognizance of

ObituariesOP. ED.

An Obituary by Arghya Sengupta, Research Director, Vidhi Centre for Legal Policy. Views are personal.