Amitabh Bachchan

Delhi High Court
Case BriefsHigh Courts

Delhi High Court observed that every child is entitled to be treated with honour and respect whether he/she is a child of a celebrity or a commoner.

Delhi High Court
Case BriefsHigh Courts

    Delhi High Court: In a case filed by Amitabh Bachchan for protection of his publicity rights against the fake Kaun

Case BriefsSupreme Court

Supreme Court: In a case where the assessment order for actor Amitabh Bachchan’s income in the year 2001-2002 was in question, the