‘Move to Court concerned in Czech Republic’; SC on Consular Assistance for Indian citizen detained in Prague over Gurpatwant Pannun’s assassination plot
“This is an extremely sensitive matter for any Ministry to come in. It’s for them to decide.”
“This is an extremely sensitive matter for any Ministry to come in. It’s for them to decide.”
Supreme Court: The bench of L. Nageswara Rao and SA Bobde, JJ appointed Senior Advocate Amrender Sharan as amicus curiae to assist
Central Information Commission (CIC): The FIR and charge sheet filed by Delhi Police on the assassination of Mahatma Gandhi must be disclosed,