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ban on sale

Case Briefs Supreme Court

No firecracker sale in Delhi-NCR this Diwali; Ban to continue till Nov 1 [Full Report]

Supreme Court: The 3-judge bench of Dr. AK Sikri, Abhay Manohar Sapre and Ashok Bhushan, JJ banned the sale of fireworks in

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Published on October 9, 2017October 13, 2017By Prachi Bhardwaj

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