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Banking Regulation (Amendment) Ordinance

Legislation Updates Statutes/Bills/Ordinances

Lok Sabha | Banking Regulation (Amendment) Bill, 2020: Read how the bill will strengthen the co-operative banks [Bill Passed]

The Banking Regulation (Amendment) Bill, 2020 Which Act will the said bill amend? The Banking Regulation (Amendment) Bill, 2020 will amend the

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Published on September 15, 2020September 17, 2020By Bhumika Indulia

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Legislation Updates Statutes/Bills/Ordinances

The Banking Regulation (Amendment) Ordinance, 2017 promulgated for resolution of stressed assets

The promulgation of the Banking Regulation (Amendment) Ordinance, 2017 inserting two new Sections (viz. 35AA and 35AB) after Section 35A of the

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Published on May 6, 2017By Saba

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