Case BriefsHigh Courts

Tripura High Court: The Division Bench of S.G. Chattopadhyay and Indrajit Mahanty, JJ., took up a PIL which was filed on the

Case BriefsSupreme Court

Supreme Court: The 3-Judge Bench comprising of S. A. Bobde, CJ., A.S. Bopanna and V. Ramasubramanian, JJ., addressed the instant PIL addressing

High Courts

Delhi High Court: While dealing with the issue relating to the release of the seized birds and animals on superdari, a bench of Manmohan