Case BriefsSupreme Court

Supreme Court: In a case where a Project Proponent had adhered to the applicable legal framework for Environmental Clearance (EC) during the

Case BriefsSupreme Court

Supreme Court: “Construction workers do not assist only in building infrastructure, but they also assist in building the nation, in their own

Case BriefsSupreme Court

Supreme Court: The Bench of Dr. A.K. Sikri and N.V. Ramana, JJ held that construction workers are not covered by the Factories

Case BriefsSupreme Court

Supreme Court: Stating that a property developer has to respect the contractual commitment, the 3-Judge Bench of Dipak Misra, Amitava Roy and