Central Board of Indirect Taxes

Legislation UpdatesNotifications

    On 10-08-2022, the Ministry of Railways has issued guidelines for implementation of Goods and Service Tax (‘GST') implications on recovery

Business NewsNews

DIN System of CBIC comes into force This path-breaking DIN system in indirect tax administration has been created as per the direction

Hot Off The PressNews

With a view to reduce government litigations,  the Central Board of Indirect Taxes has introduced monetary limits at the level of Commissioner