Case BriefsSupreme Court

Supreme Court: The bench of Ajay Rastogi and Abhay S. Oka*, JJ has held that when the chain of circumstantial evidence is

Case BriefsSupreme Court

Supreme Court: The bench comprising of L.Nageswara Rao and Navin Sinha, JJ. held that in the absence of conclusive and consistent proof

Case BriefsSupreme Court

Supreme Court: In the case where the appellant was accused to have caused the deaths of his wife and five daughters, the