Know Thy Judge | Justice Chakradhari Sharan Singh, the 34th Chief Justice of Orissa High Court
Justice Chakradhari Sharan Singh was recommended as new Chief Justice of Orissa High Court on 02-11-2023 and took charge of his new office on 07-02-2024.
Chief Justice
Know Thy Judge | Justice Manindra Mohan Shrivastava, the 42nd Chief Justice of Rajasthan High Court
Justice M.M. Shrivastava was appointed by the President as new Chief Justice of the Rajasthan High Court on 02-02-2024 and took charge of his new office on 06-02-2024.
Know Thy Judge | Justice N.V. Anjaria, the 34th Chief Justice of Karnataka High Court
Hailing from a family of lawyers and Judges, Justice Nilay Vipinchandra Anjaria took charge as Chief Justice of Karnataka High Court on 25-02-2024.
Bidding Farewell to Justice P.S. Dinesh Kumar, the 33rd Chief Justice of Karnataka High Court
Retiring after a tenure of roughly 22 days as Chief Justice of Karnataka High Court, Justice P.S. Dinesh Kumar’s journey from a National Merit Scholar to Chief Justice of the Karnataka High Court is a testament to his dedication, intellect, and commitment to justice.
Centre appoints Justice N.V Anjaria as 34th Chief Justice of Karnataka High Court
Justice Anjaria will succeed Justice P.S. Dinesh Kumar who will demit office on 24-02-2024.
Know Thy Judge | Justice Ritu Bahri, First Woman Chief Justice of Uttaranchal High Court
Justice Ritu Bahri took oath of office as the 13th Chief Justice of Uttaranchal High Court on 04-02-2024.
Supreme Court Collegium recommends appointment of Justice NV Anjaria as 34th Chief Justice of Karnataka High Court
Current Chief Justice of Karnataka High Court, Justice PS Dinesh Kumar is due to retire on 24-02-2024.
Centre appoints Chief Justices of 6 High Courts and Acting Chief Justice for Punjab and Haryana High Court
Ministry of Law and Justice notified appointment of Chief Justices for Allahabad, Gauhati, Meghalaya, Rajasthan, Orissa and Uttaranchal High Courts.
Know Thy Judge | Justice Aparesh Kumar Singh, the 8th Chief Justice of Tripura High Court
Hailing from a family of Judges, Justice Aparesh Kumar Singh served as a Judge and Acting Chief Justice of Jharkhand High Court prior to being appointed as Chief Justice of Tripura High Court.
Justice PS Dinesh Kumar appointed as 33rd Chief Justice of Karnataka High Court
Justice PS Dinesh Kumar who is due to demit office on 24-02-2024, succeeded Justice Prasanna B. Varale who was appointed as a Supreme Court Judge in January
Supreme Court Collegium recommends appointment of Justice PS Dinesh Kumar as Chief Justice of Karnataka High Court
Justice Pratinidhi Srinivasacharya Dinesh Kumar, who was appointed as a Judge of the High Court of Karnataka on 02-1-2015, is due to demit office on 24-02-2024 and will have a tenure as a Chief Justice for little over a month.
Know Thy Judge | Justice Biswanath Somadder, 24th Chief Justice of Sikkim High Court
Justice Biswanath Somadder’s journey, spanning decades, reflects a distinguished career that extends from practicing law in the High Court at Calcutta to assuming the prestigious role of Chief Justice in various High Courts across India.
Supreme Court Collegium recommends appointment of Chief Justices for 5 High Courts
The Collegium on 27-12-2023 recommended names for future Chief Justices for the High Courts of Allahabad, Gauhati, Jharkhand, Punjab and Haryana and Rajasthan, whose former Chief Justices had either retired or were elevated to the Supreme Court.
Know Thy Judge | Justice Prasanna Bhalachandra Varale, 32nd Chief Justice of Karnataka High Court
Justice Prasanna B. Varale’s journey from the small town of Nipani to the prestigious position of Chief Justice of the High Court of Karnataka is a story of dedication, perseverance, and legal brilliance. This article delves into the life and career of this eminent jurist, shedding light on his achievements and
Know Thy Newly Appointed Supreme Court Judge – Justice Augustine George Masih
Dr. Justice DY Chandrachud, CJI, administered oath to Justice Augustine George Masih on 9-11-2023.
Supreme Court Collegium recommends the names of new Chief Justices for the High Courts of Meghalaya, Orissa and Uttaranchal
The Collegium recommended the names considering the judicial track record of the Judges vis-à-vis disposal of cases and their competency, character and integrity.
Meghalaya High Court bids farewell to its 11th Chief Justice, Justice Sanjib Banerjee
Justice Sanjib Banerjee’s journey from his early education to becoming a distinguished jurist with a legal career spanning over 3 decades and extensive tenure of 17 years as a Judge is a testament to his unwavering commitment uphold the principles of justice.
Know Thy Judge | Supreme Court of India: Justice Vikram Nath
Justice Vikram Nath, a fourth generation legal luminary and sitting Judge of the Supreme Court of India, is likely to become Chief Justice of India for seven months in 2027.
“There was a calculated attempt to undermine administration of criminal justice” Madras HC on transfer of corruption case against Former Transport Minister K Ponmudi
“When a manifest illegality by a criminal court resulting in gross failure of justice comes to the notice of the High Court, it is the bounden duty of the High Court as a Constitutional Court to set right the illegality and to ensure that public confidence in the criminal justice system is maintained.”
Know Thy Judge| Justice Alok Aradhe: 6th Chief Justice of Telangana High Court
Justice Alok Aradhe was sworn in as Chief Justice of Telangana High Court on 23-07-2023 by the Governor Tamilisai Soundararajan. He succeeded Justice Ujjal Bhuyan who has been elevated as a Judge in the Supreme Court of India. Justice Aradhe has formerly served as Judge in Karnataka, Jammu and Kashmir and Madhya Pradesh High Courts.