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Supreme Court: In an unexpected turn of events, Rajya Sabha Congress Parliamentarians Pratap Singh Bajwa & Amee Harshadray Yajnik have withdrawn the
Seven opposition parties, led by Congress, have moved an impeachment motion in Rajya Sabha against CJI Dipak Misra. The development came after a
In the latest addition to the series of letters being written to the Chief Justice of India Dipak Misra by the senior
“I am of the opinion that this matter is now ripe for the consideration of the Full Court on the judicial side, if this institution really is to be any more relevant in the scheme of the Constitution.” – Justice Chelameswar in his letter to CJI Dipak Misra
Reports suggest that the members of the opposition parties have renewed their efforts to remove CJI Dipak Misra from his office in