Remembering Senior Advocate SP Gupta and his crusade for Judicial Independence
Former Uttar Pradesh Advocate General and Senior Advocate SP Gupta passed away on January 16, 2022. SP Gupta was enrolled as a
Collegium system
All recommendations and resolutions by passed Collegium to be displayed on Supreme Court website
On 03.10.2017, the Chief Justice of India, Justice Dipak Misra along with Justice J. Chelameswar, Justice Ranjan Gogoi, Justice Madan B. Lokur