Delhi High Court
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It is a strange paradox that the applicant claims he is area in charge of “Aman Committee”, but has not joined investigation of offences which have defeated the very purpose and aim of such committee

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Supreme Court: In the Ram Janamabhoomi-Babri Masjid dispute, famously known as the Ayodhya matter, Senior Advocate Raju Ramchandran, appearing for Sunni Waqf Board

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Supreme Court: Fixing the next hearing on 08.02.2018, the 3-judge bench of Dipak Misra, CJ and Ashok Bhushan and SA Nazeer, JJ

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Supreme Court: In a public interest litigation seeking directions to the concerned authorities to provide proper and adequate facilities in refugee camps,