contempt notice

Case BriefsHigh Courts

Gujarat High Court: A Division Bench of Sonia Gokani and N.V. Anjaria, JJ., while rejecting the unconditional apology of the Yatin Oza, observed

Case BriefsHigh Courts

Himachal Pradesh High Court: Sandeep Sharma, J. contemplated the petition filed under Section 12 of Contempt of Courts Act, where the petitioner

Case BriefsHigh Courts

Delhi High Court: A Bench comprising of Valmiki J. Mehta, J. dismissed an application for recalling of its earlier order, whereby the