Andhra Pradesh High Court
Case BriefsHigh Courts

“In the case of lack of inducement or threat, the Court must be conscious of the fact that they are not dealing with criminals.”

installation of cctv in court complexes
Case BriefsSupreme Court

“Preserving the sanctity of a court as a space where justice is administered and the rule of law upheld being non-negotiable, it is critical that judicial institutions take comprehensive steps to safeguard the well-being of all stakeholders.”

Jammu & Kashmir and Ladakh High Court
Case BriefsHigh Courts

Jammu and Kashmir and Ladakh High Court: While deciding the instant appeal wherein substantial questions of law were raised vis-a-vis SectionS 80,

ArticlesMental HealthOp EdsOP. ED.

by Justice Sanjay Kishan Kaul† and  Radhika Bishwajit Dubey††
Assisted by Aman Singhania

 

Experts CornerKhaitan & Co

by Raj Panchmatia † and Jonathan Rodrigues ††
Cite as: 2021 SCC OnLine Blog Exp 87

Op EdsOP. ED.

by Surel Shah*

OP. ED.SCC Journal Section Archives

by V. Sudhish Pai*

Case BriefsHigh Courts

Bombay High Court: G.S. Patel, J., held that the reporter or any other commentator should not deliver for public consumption a view

Experts CornerSiddharth R Gupta

by Siddharth R. Gupta† and Utkarsh Sharma††

Cite as: 2021 SCC OnLine Blog Exp 49

Experts CornerSiddharth R Gupta

by Siddharth R. Gupta† and Utkarsh Sharma††

Cite as: 2021 SCC OnLine Blog Exp 41

Law made Easy

by Kamini Sharma†

Case BriefsHigh Courts

Delhi High Court: Prathiba M. Singh, J., addressed a concern wherein it was stated that the NCLAT and NCLT ought to have

Op EdsOP. ED.

by Justice Dr Kaushal J. Thaker†

Hot Off The PressNews

Supreme Court: The Court, today, is likely to pronounce its judgment on a plea that seeks to ban lawmakers from practising as

Hot Off The PressNews

Supreme Court: The 3-judge bench of Dipak Misra, CJ and AM Khanwilkar and Dr. DY Chandrachud, JJ asked chief justices or acting chief

Case BriefsSupreme Court

Supreme Court: Stating that the High Courts cannot encroach upon the fields that are under the exclusive domain of legislature, the Court