karnataka high court
Case BriefsHigh Courts

While considering a case of ascertaining veracity of a Katha certificate the High Court had to visit the BBMP portal to verify the details the details of the parties.

traffic challan
Law made Easy

This article aims to explore the concept of Traffic E-challans in entirety, the procedure involved and the role of Lok Adalat pertaining to the same.

ILS
Law School NewsOthers

In the celebration of ILS Law College, Pune entering its centenary year of imparting legal education, the ILS Corporate Law Cell is

Case BriefsSupreme Court

“It may not be feasible to require the majority of our population to rely on friends/NGOs for digital registrations over CoWIN, when even the digitally literate are finding it hard to procure vaccination slots.”

Hot Off The PressNews

In a major relief to those living in rural areas, the Unique Identification Authority of India (UIDAI) has allowed the Common Service