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Delhi International Arbitration Centre (‘DIAC’) and Eastern Book Company (EBC) entered into an MoU for publishing and distributing the ‘Delhi Arbitration Review’.
Maharashtra National Law University Mumbai’s Centre for Arbitration and Research in association with Young MCIA, EBC, and SCC Online organized an Oxford
The results are out! Once again EBC Learning has set a new record, more than 50% of the aspirants from the last
Eastern Book Company released the second edition of the landmark book on Insolvency and Bankruptcy Law – titled Insolvency and Bankruptcy Code:
Socio-Legal Review (SLR) is a bi-annual, open access, student-edited, peer-reviewed interdisciplinary journal run by the students of National Law School of India
About the Legal Aid Clinic The NLIU – Legal Aid Clinic (“LAC”), which is driven by the ethos of Article 39A of
One evening last year, the team at EBC received a complaint that EBC had made a glaring spelling mistake on a book
About the book VN Shukla’s Constitution of India has proven itself, over thirteen editions, to be the most authoritative and respected academic
The Placement Assistance Cell of Himachal Pradesh National Law University, Shimla had organized a guest lecture on ‘Legal Research’ by Mr. Sumeet
Bombay HC’s Justice Dama Seshadri Naidu while discussing, quotes EBC’s C.K. Thakker’ s Code of Civil Procedure
Articles Democracy At the Grassroots: A Survey to Understand The Awareness of the People in Rural Uttar Pradesh —Sanjay Singh Journey from
The Centre for Business and Commercial Laws (CBCL) of National Law Institute University, Bhopal (NLIU) is delighted to present to you the
Day 1 – Inaugural Ceremony & Preliminary Rounds The Tenth NLU Antitrust Law Moot Court Competition 2019 has been inaugurated in the
Reported by Hrithik Khurana
The Chair on Consumer Law and Practice is dedicated to provide a forum for engaging in discussions on varied issues of National
Science begins with counting. To understand a phenomenon, a scientist must first describe it; to describe it objectively, he must first measure
Welcome to the 4th RMLNLU-SCC Online International Media Law Moot Court Competition from the 26th to the 28th of February, 2016. This