Two day National Seminar on ‘Land, Records and Rights: Laws, Governance and Challenges” on 19 & 20 February 2023
About the Seminar Damodaram Sanjivayya National Law School, Visakhapatnam, a state university constituted under Act 32 of 2008 by AP
economic disparity
Organ donation cannot be prohibited solely on the ground of economic disparity
Delhi High Court: While relying upon the Delhi High Court decision in Parveen Begum v. Appellate Authority, 2012 SCC OnLine Del 2839, the