CLAT-2021 results declared
Amid the unprecedented situation across the country, CLAT-2021 was conducted in pen and paper mode successfully and without the news of any
Entrance Exam
NLSIU affirms that it will accept CLAT 2020 results post SC judgment; Begins process to refund NLAT application fee
Nilufer Bhateja, Editorial Assistant has put this story together
NLAT Quashed; CLAT-2020 to be conducted on September 28 for all NLUs including NLSIU, Bengaluru [Detailed report on the Judgment]
Supreme Court: The Ashok Bhushan, R. Subhash Reddy and MR Shah, JJ has quashed the NLAT entrance exam conducted by NLSIU, Bengaluru
NLAT| Students to appear for the exam today but their results & admissions to be kept on hold [Read SC order]
Supreme Court: The bench of Ashok Bhushan, R. Subhash Reddy and MR Shah, JJ has refused to stay the conduct of NLAT
CLAT 2018 Results announced after Supreme Court refuses to cancel the examination
After the Vacation Bench of L. Nageswara Rao and Mohan M. Shantanagoudar, JJ refused to cancel the CLAT 2018 examination and allowed NUALS
Aadhaar Hearing [Day 15]: Aadhaar not mandatory for NEET or other All India Entrance Exams; SC passes interim order
Senior Advocate Arvind Datar continued his submissions before the 5-judge bench of Dipak Misra, CJ and Dr. AK Sikri, AM Khanwilkar, Dr.