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Shardul Amarchand Mangaldas & Co. advised Onsitego Electro Services Private Limited (Onsitego) in its investment in Digi2L. The post-closing shareholding of Onsitego

Shardul Amarchand Mangaldas
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14 February 2023| New Delhi: : Shardul Amarchand Mangaldas & Co. advised Core Infrastructure India Fund Pte Limited (a fund of the

Conference/Seminars/LecturesLaw School News

XI edition of our flagship event- International Students Conference on the subject matter of International Humanitarian Law and Refugee Law. UNHCR, India

Case BriefsHigh Courts

Delhi High Court: A Single Bench of Rajiv Sahai Endlaw, J., while relying upon Punjabi University v. Union of India, 2011 SCC