madras high court
Case BriefsHigh Courts

Madras High Court said that the people of the country who co-operate by offering themselves voluntarily for sterilization reasonably expect that after undergoing the operation, they would be able to avoid further pregnancy and consequent birth of additional child.

High Courts

Allahabad High Court: Considering the plight of children who are either orphan or disowned by their guardians due to some financial disability