Finding of acquittal is not to be disturbed if there are two views possible arising out of the same facts
Supreme Court: The Bench comprising of M.M. Shantanagoudar, J., delivering a judgment for himself and L. Nageswara Rao, J., disposed of a
Supreme Court: The Bench comprising of M.M. Shantanagoudar, J., delivering a judgment for himself and L. Nageswara Rao, J., disposed of a