fundamental duty

Case BriefsHigh Courts

Madras High Court: While stating that, Jug Suraiya, Bachi Karkaria, E.P.Unny and G.Sampath … if any one of them, or for that

Case BriefsSupreme Court

Supreme Court: In the application seeking recall of the order dated 30.11.2016 where the bench of Dipak Misra and Amitava Roy, JJ

Case BriefsSupreme Court

Supreme Court: In the writ petition where it was prayed a National Policy be framed to promote and propagate the National Anthem,