Cabinet DecisionsLegislation Updates

Cabinet Committee on Economic Affairs has approved major and transformatory changes in the Centrally Sponsored Scheme ‘Post Matric Scholarship to students belonging

Cabinet DecisionsLegislation Updates

Union Cabinet approved the National Education Policy 2020, making way for large scale, transformational reforms in both school and higher education sectors.

Cabinet DecisionsLegislation Updates

The Higher Education Commission of India (Repeal of University Grants Commission Act) Act, 2018 which seeks to repeal  UGC Act and provides

Case BriefsHigh Courts

Bombay High Court: Hearing a writ petition, a bench comprising of B.R. Gavai and S.P. Joshi, JJ granted ad interim relief to