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Case Briefs Supreme Court

Cow Vigilantism: SC directs all States to appoint nodal officer to prevent further incidents

Supreme Court: The The 3-judge bench of Dipak Misra, CJ and Amitava Roy and AM Khanwilkar, JJ directed all the States to

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Published on September 6, 2017September 15, 2017By Prachi Bhardwaj

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