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Hooch Tragedy

Case Briefs Supreme Court

2 Liquor vend owners to undergo life imprisonment for 37-year-old Kalanwali hooch tragedy

Supreme Court: In the 37-year-old Kalanwali hooch tragedy in which 36 people lost their lives and 44 people lost their eyesight after

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Published on June 29, 2017July 6, 2017By Prachi Bhardwaj

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