8th Edition of the ILNU National Quiz Competition
Institute of Law, Nirma University is hosting its 8th Edition of the ILNU National Quiz Competition, which shall be conducted on the
ILNU
ILNU | CONQUIZ 2.0: India during Independence and its Constitutional aspects
INSITUTE OF LAW, NIRMA UNIVERSITY: Founded on the vision of Dr. Karsanbhai K. Patel, the Institute of Law, Nirma University (ILNU), established
Call for Papers| Right to Equality Conference 2.0: Contemporary Challenges [Submit Abstract by Feb 15]
About the University: Founded on the vision of Dr Karsanbhai K Patel the Institute of Law, Nirma University (ILNU), established in 2007,
XIII ILNU Antitrust Moot & Conference [Feb 23-25, 2024]: Register by Jan 20th, 2024
The XIII Edition of ILNU Anti-Trust Moot & Conference, 2024 will be hosted and organised by ILNU.
XII ILNU ANTITRUST MOOT & CONFERENCE [FEB 24-26, 2023; Prize Worth Rs. 2.5 Lakhs + and Internship Opportunity with LKS] REGISTER by JAN 20
The XII Edition of ILNU Anti-Trust Moot & Conference, 2023 will be hosted and organised by ILNU, in association with Competition Commission
Call for Papers: Journal on Corporate Law, Issue IV
Reported by Aastha Srivastava
Team ILNU shines at 12th NALSAR Justice B.R. Sawhny Memorial Moot Court Competition, 2018
Reported by Aastha Srivastava
ILNU | National Essay Writing Competition 2018 by Mission Sangharsh
Reported by Aastha Srivastava
8th ILNU National Moot Court Competition announced
Reported by Ankit Tripathi
ILNU Team wins 7th Amity International Moot Court Competition
Reported by Ankit Tripathi
Team ILNU wins 14th Nani Palkhivala Memorial Tax Moot Court Competition
Reported by Ankit Tripathi
ILNU wins 13th South Asian Rounds of 17th Henry Dunant Moot Court Competition 2017
Reported by Ankit Tripathi