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ILS

ILS

Law School News Others

ILS National Short Case Analysis Competition

Reported by Saranya Mishra

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Published on January 18, 2019January 18, 2019By Bhumika Indulia

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ILS

Law School News Others

ILS National Book Chapter Appreciation Competition 3.0

Reported by Saranya Mishra

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Published on January 17, 2019January 17, 2019By Bhumika Indulia

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ILS

Law School News Others

ILS | Advanced Certificate Program on Civil Court Practice and Procedure

Reported by Saranya Mishra

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Published on August 12, 2018By Saba

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Law School News Others

ILS Pune | Certificate Course in Legislative Drafting

Reported by Saranya Mishra

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Published on August 9, 2018By Saba

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ILS

Law School News Others

ILS Pune announces Public Law Bulletin, Vol. I

Reported by Saranya Mishra

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Published on August 4, 2018By Saba

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ILS

Law School News Others

ILS Pune announces Diploma in Human Rights & Laws 2018-19

Reported by Saranya Mishra

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Published on July 27, 2018By Saba

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ILS

Achievements Law School News

ILS alumni shine in Civil Services Examination, 2017

Reported by Saranya Mishra

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Published on April 30, 2018By Saba

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ILS

Law School News Others

ILS Law College, Pune to celebrate Human Rights Day

Reported by Saranya Mishra

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Published on December 7, 2015December 14, 2015By Sucheta

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