[Breaking] US President Donald Trump impeached for abuse of power & obstruction of Congress
As reported by media, the House of Representatives impeached US President Donald Trump. The 45th US president becomes just the third occupant
Impeachment
CJI Impeachment: Petition challenging rejection of impeachment motion against CJI Dipak Misra withdrawn
Supreme Court: In an unexpected turn of events, Rajya Sabha Congress Parliamentarians Pratap Singh Bajwa & Amee Harshadray Yajnik have withdrawn the
Opposition moves impeachment motion against CJI Dipak Misra
Seven opposition parties, led by Congress, have moved an impeachment motion in Rajya Sabha against CJI Dipak Misra. The development came after a
Opposition makes efforts to initiate impeachment process against CJI Dipak Misra
Reports suggest that the members of the opposition parties have renewed their efforts to remove CJI Dipak Misra from his office in
MCI Scam: SC dismisses Kamini Jaiswal’s plea seeking probe into Judicial Corruption [Full report]
Supreme Court: Dismissing the petition filed by advocate Kamini Jaiswal wherin it was alleged that that attempts were made to bribe some
Justice Karnan Matter: Detailed judgment out; 2 of the 7 judges acknowledge the need to debate the Judicial Appointments and Removal methods
Supreme Court: The 7-Judge Bench of Jagdish Singh Khehar, CJ and Dipak Misra, J. Chelameswar, Ranjan Gogoi, Madan B. Lokur, PC Ghose