intermediaries

Legislation UpdatesStatutes/Bills/Ordinances

The Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Bill, 2020 received Presidential Assent on 24-09-2020. The Farmers (Empowerment

Case BriefsSupreme Court

Supreme Court: In the bid to gather information from intermediaries regarding the names of the originators of any message/content/information shared on the

Case BriefsSupreme Court

Supreme Court: Stating that Google India, Yahoo India and Microsoft (I) Pvt. Ltd., in the name of intermediaries, cannot put anything that