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International Maritime Arbitration Moot

International Maritime Arbitration Moot

Law School News Moot Court Announcements

11th NLUO-International Maritime Arbitration Moot Court Competition (IMAM), 2024

ABOUT THE UNIVERSITY Established in 2009 under Act IV of 2008 in the state of Odisha, National Law University Odisha (NLUO) is

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Published on January 22, 2024January 22, 2024By Bhumika Indulia

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Law School News Live Blogging

Live: 5th NLUO International Maritime Arbitration Moot 2018

Hello and welcome to the live blog of the 5th NLUO International Maritime Arbitration Moot 2018 (IMAM). The competition begins today with

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Published on March 30, 2018April 1, 2018By student_reporter1

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