Vishavjeet Chaudhary
Interviews

Interviewed by Dikshi Arora

Law School NewsOthers

    About MNLU Maharashtra National Law University Mumbai, established under the Maharashtra National Law University Act 2014 on 20th March 2014,

JFIEL
Call For PapersLaw School News

    Concept Note The theme for the conference is ‘Making International Law Relevant – Promises and Challenges for India’. The conference

Punjab and Haryana High Court
Case BriefsHigh Courts

Punjab and Haryana High Court: While deciding the present appeal preferred by the accused of the Jindal gang rape case, Tejinder Singh

Conference/Seminars/LecturesLaw School News

Reported by Rahisha Sinan

Conference/Seminars/LecturesLaw School News

Reported by Rahisha Sinan

Law School NewsMoot Court Announcements

Reported by Rahisha Sinan