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Justice PN Bhagwati

Remembering the judicial legacy of former CJI, Justice P.N. Bhagwati

Former Chief Justice of India, Justice P.N. Bhagwati passed away on 15.06.2017. He was 95. Appointed to the Supreme Court in July,

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Published on June 17, 2017June 17, 2017By Prachi Bhardwaj

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