delhi high court
Case BriefsHigh Courts

Writing a judicial order in a careless fashion and making presumptions based on gender does not reflect well on the judicial philosophy of treating all genders equally. Any presumption based on gender has no place within our justice delivery system unless provided by law.

Case BriefsHigh Courts

Delhi High Court: In an appeal regarding a rape case, a Single Judge Bench of the Court comprising S.P. Garg, J. held