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KIIT University

KIIT Student Law Review

Call For Papers Law School News

Call for Papers | KIIT Student Law Review (KSLR) (Vol XI)

The KIIT Student Law Review (KSLR) is the flagship review (ISSN: 2348-4381) of the School of Law, KIIT University, Bhubaneswar, Odisha having

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Published on October 27, 2023October 27, 2023By Bhumika Indulia

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Interviews

Somabha Bandopadhay of KIIT, Odisha on winning 33rd BCI Moot Court Competition, 2017, advises not to lose hope if you don’t perform well initially

Interview by Shobhodip Chakraborty

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Published on April 14, 2017September 6, 2017By Saba

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