LGBT Rights

Supreme Court of The United States
Case BriefsForeign Courts

Supreme Court of the United States (SCOTUS): While denying the issuance of the writ of certiorari as prayed by Kim Davis, a

Case BriefsSupreme Court

Supreme Court: Hearing the plea of certain persons directly affected by the offence enumerated under Section 377 IPC, the 3-judge bench of

Case BriefsSupreme Court

Supreme Court: In a landmark judgment that will remain law for years to come, the 9-judge bench of J.S. Khehar, CJ and