Liquor shops

Delhi High Court
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    Delhi High Court: In a public interest litigation filed by an Advocate enrolled with the Bar Council of Delhi, practicing

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Full Bench consisting of The Chief Justice, Dr. Justice Vineet Kothari and Justice P.N. Prakash is constituted in the Principal Seat at

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They that sleep resemble the dead; likewise, they that drink are no other than poison eaters. Couplet 926 of Chapter 93 titled

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Madras High Court: A Division Bench of Dr Vineet Kothari and Pushpa Sathyanarayana, JJ., while addressing a petition laid down certain directions with

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Chhattisgarh High Court: A Division Bench of Prashant Kumar Mishra and Goutam Bhaduri, JJ. addressed the petition along with the intervention application questioning

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Madras High Court: In a case regarding the establishment and relocation of the TASMAC liquor shops, a Division Bench of the Court

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Kerala High Court: In a petition challenging the constitutional validity of certain provisions in the Kerala Abkari Shops Disposal Rules, 2002 which