Maintenace Archives

Calcutta High Court | ‘Indian values being eroded with adoption of western culture’ – Court orders daughter to pay maintenance and provide accommodation to parents

“…with globalization and with all modern technology we find drastic change in socio economic conditions and Indian values being eroded with adoption of the western culture and western tradition.”

Case Briefs District Court

If a wife is able to maintain herself and continue with same lifestyle as she was accustomed to in matrimonial home, can she still be granted maintenance? Court deciphers

City Civil & Sessions Judge, Bangalore: Krishnamurthy R. Padasalgi, LV Addl. City Civil & Sessions Judge upheld the order of the trial

Case Briefs High Courts

Husband can’t deny to maintain his wife on the ground that she earns more

Punjab and Haryana High Court: While hearing the petition filed against the order given by the District Court, Pathankot the Single Bench comprising