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Manohar Parrikar

Case Briefs Supreme Court

Swearing in ceremony of Manohar Parrikar as Goa CM not to be stayed

Supreme Court: The special bench of Jagdish Singh Khehar, CJ and Ranjan Gogoi and R.K. Agrawal, JJ refused to stay the swearing

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Published on March 15, 2017March 31, 2017By Prachi Bhardwaj

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