gauhati high court
Case BriefsHigh Courts

Consumption of dog meat is a regarded custom amongst the Nagas since times immemorial and the Food Safety and Standards Act, 2006 already provides for an appropriate authority to issue prohibition orders.

Case BriefsHigh Courts

Allahabad High Court: Amid the ongoing hue and cry over the closure of illegal slaughter houses in the State of Uttar Pradesh,