uttaranchal high court
Case BriefsHigh Courts

“District Magistrates might join the proceedings virtually, whereas the Secretary, Animal Husbandry and the Chairperson of the Executive Committee of the State Animal Welfare Board should personally remain present in Court, to assist the Court.

Case BriefsForeign Courts

Supreme Court of United Kingdom: The issue in this appeal is whether the mistreatment of migrant domestic workers who are vulnerable because