Aircraft Accidents
Op EdsOP. ED.

by Niraj Seth* and Harsh Diwakar**

Case BriefsHigh Courts

Chhattisgarh High Court: A Division Bench of Prashant Kumar Mishra and Goutam Bhaduri, JJ. addressed the petition along with the intervention application questioning

Case BriefsSupreme Court

Supreme Court: In the writ petition seeking implementation of Disaster Management Act, 2005 as many States were not fully prepared to deal