delhi high court
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Policies are often drafted keeping in view the larger public interest, balancing various competing interests. Unless a policy is manifestly arbitrary, discriminatory, or mala fide, the wisdom and advisability of governmental policies are outside the purview of judicial review.

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The National Policy on Biofuels – 2018 has been approved by the Union Cabinet. Salient Features:  (1) The Policy categorises biofuels as