Hot Off The PressNews

Supreme Court: The Bench of Ranjan Gogoi, CJ and Sanjiv Khanna, J allowed the NGO Naz Foundation to withdraw its curative plea challenging

Hot Off The PressNews

Supreme Court: The 5-Judge Constitution Bench comprising of CJ Dipak Misra and R.F Nariman, A.M. Khanwilkar, Dr D.Y. Chandrachud and Indu Malhotra,

Hot Off The PressNews

Supreme Court with its 5-judge Constitution bench comprising of CJI Dipak Misra, RF Nariman, AM Khanwilkar, DY Chandrachud and Indu Malhotra JJ., would start

Case BriefsSupreme Court

Supreme Court: Hearing the plea of certain persons directly affected by the offence enumerated under Section 377 IPC, the 3-judge bench of

Case BriefsSupreme Court

Supreme Court: In a landmark judgment that will remain law for years to come, the 9-judge bench of J.S. Khehar, CJ and

Op EdsOP. ED.

By Prachi Bhardwaj