Case BriefsHigh Courts

Delhi High Court: A Single Judge Bench comprising of Rekha Palli, J., disposed of a petition against CBSE, filed by petitioners who

Case BriefsSupreme Court

Supreme Court: The 3-judge bench of Dipak Misra, CJ and AM Khanwilkar and Dr. DY Chandrachud, JJ ordered the transfer of the

Case BriefsHigh Courts

Patna High Court: In the case where the constitution of the Inspecting Team by the National Council for Teachers Education (NCTE) for

Case BriefsSupreme Court

Supreme Court: In the case where recognition application of an institute for the year 2017-2018 was rejected by National Council for Teacher

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Supreme Court: On 19.05.2017, the Court reserved its order in Uttar Pradesh teacher appointment case and asked the National Council for Technical Education (NCTE)

Case BriefsSupreme Court

Supreme Court: The Court held that the State Government has a ‘limited’ say in the matter of grant of recognition to the