Ombudsman

CBUAE Sanadak UAE's first Financial and Insurance Ombudsman
Foreign LegislationLegislation Updates

Sanadak is the first Ombudsman Unit both in the UAE and the MENA region, catering to consumers of Financial Institutions and Licensed Insurance Companies.

Legislation UpdatesNotifications

On 06-10-2022, the Reserve Bank of India has mandated Internal Ombudsman mechanism for Credit Information Companies (CICs) vide RBI (Credit Information Companies-

Case BriefsHigh Courts

Madras High Court: A Division Bench of Amreshwar Pratap Sahi, CJ and Senthilkumar Ramamoorthy, J., to consider the issue with regard to

Case BriefsHigh Courts

Delhi High Court: Najmi Waziri, J., while addressing the present matter considered the following issues: Whether elections to the Board of Directors of

New releasesNews

Consumer Claims by Akanksha Rana Overview: Akanksha Rana’s Consumer Claims is part of EBC’s LAYMAN SERIES and is written for the consumer

Case BriefsHigh Courts

Uttaranchal High Court: Sudhanshu Dhulia, J. entertained a writ petition related to the enhancement of fee, where the petitioner who was a

Case BriefsForeign Courts

Supreme Court of Pakistan: The Division Bench of Mushir Alam and Mazhar Alam Khan Miankhel, JJ. dismissed a petition filed by Securities

Hot Off The PressNews

Supreme Court: The bench of Ranjan Gogoi and R. Banumathi, JJ sought explanation from the chief secretaries of 12 States and Union Territories

Legislation UpdatesRules & Regulations

G.S.R. 413(E).— Whereas, the draft of certain rules namely, the Insurance Ombudsman Rules, 2016, were published in the Gazette of India, Extraordinary,