Govt. notifies ‘Fact Check Unit’ under PIB of Ministry of Information and Broadcasting
Fast Check Unit to be governed by IT (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021.
PIB
Government notifies Rules regarding Fair market value and reporting requirement for Indian concern
Under Section 9 of the Income-tax Act, 1961 (the Act), any income arising from transfer of any share of or interest in
Cabinet approves Implementation of the recommendations of 7th Central Pay Commission
The Union Cabinet has approved the implementation of the recommendations of 7th Central Pay Commission (CPC) on pay and pensionary benefits. It