delhi high court
Case BriefsHigh Courts

A notice/advertisement inviting applications for admission provides complete transparency in the admission process and all students who meet the eligibility criteria have an equal opportunity to apply for the course. The selection of students should not be based on extraneous factors like personal connections, wealth or social status or other resources of getting limited information of admission notice.

Case BriefsHigh Courts

Himachal Pradesh High Court– Dismissing the petition filed by the petitioner institute against the order wherein respondent 2 had directed the petitioners